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C/M & Others vs A.C.M. Ii & Others
2012 Latest Caselaw 4245 ALL

Citation : 2012 Latest Caselaw 4245 ALL
Judgement Date : 18 September, 2012

Allahabad High Court
C/M & Others vs A.C.M. Ii & Others on 18 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 25772 of 1994
 

 
Petitioner :- C/M & Others
 
Respondent :- A.C.M. Ii & Others
 
Petitioner Counsel :- A. Bhushan
 
Respondent Counsel :- S.C.,R. Pandey,Rakesh Pandey
 

 
Hon'ble Rajes Kumar,J.

List on 8.10.2012. Learned Standing Counsel may file counter affidavit stating therein that what happened to the inquiry. It is informed that Sri Ram Bilash Yadav is the counsel for the Basic Shiksha Adhikari, Agra. His name shall also be shown as counsel for the respondent.

Order Date :- 18.9.2012

OP

 

 

 
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