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Chandra Shekhar Shukla vs Pradeshik Cooperative Dairy ...
2012 Latest Caselaw 4243 ALL

Citation : 2012 Latest Caselaw 4243 ALL
Judgement Date : 18 September, 2012

Allahabad High Court
Chandra Shekhar Shukla vs Pradeshik Cooperative Dairy ... on 18 September, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4963 of 2012
 

 
Petitioner :- Chandra Shekhar Shukla
 
Respondent :- Pradeshik Cooperative Dairy Federation Ltd. & Another
 
Petitioner Counsel :- Sudeep Kumar,A.K. Pandey
 
Respondent Counsel :- Shankar Lal
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is not available.

List next week as fresh.

Order Date :- 18.9.2012

A.Nigam

 

 

 
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