Akhil Pathak & Others vs State Of U.P. & Another
2012 Latest Caselaw 4242 ALL

Citation : 2012 Latest Caselaw 4242 ALL
Judgement Date : 18 September, 2012

Allahabad High Court

Akhil Pathak & Others vs State Of U.P. & Another on 18 September, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10162 of 2012
 

 
Petitioner :- Akhil Pathak & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Indra Raj Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

List again.

Order Date :- 18.9.2012

Monika

Download the LatestLaws.com Mobile App