Citation : 2012 Latest Caselaw 4238 ALL
Judgement Date : 18 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- REVIEW PETITION No. - 433 of 2012 Petitioner :- C/M Madarsa Ahle Sunnat Mirazul Uloom Ahata Mohd. Panah Respondent :- Khursheed Ahmad & Ors(W.P. 5634/1992 S/S) Petitioner Counsel :- M.Ahsan Faridi Hon'ble Ajai Lamba,J.
This petition seeks review of order dated 14.8.2012 passed by a Co-ordinate Bench (Satyendra Singh Chauhan, J.).
Let the matter be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge.
Order Date :- 18.9.2012
A.Nigam
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