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R.B.Yadav vs D.I.O.S & Ors.
2012 Latest Caselaw 4215 ALL

Citation : 2012 Latest Caselaw 4215 ALL
Judgement Date : 17 September, 2012

Allahabad High Court
R.B.Yadav vs D.I.O.S & Ors. on 17 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 26457 of 1994
 

 
Petitioner :- R.B.Yadav
 
Respondent :- D.I.O.S & Ors.
 
Petitioner Counsel :- C.B.Yadav
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

It is informed that Sri C.B. Yadav has been appointed as Additional Advocate General and, therefore, he could not argue the case on behalf of the petitioner.

Office is directed to issue notice to the petitioner to engage another counsel.

List after three weeks. Meanwhile, learned Standing Counsel may file counter affidavit.

Order Date :- 17.9.2012

OP

 

 

 
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