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Prem Narain Tripathi And Others vs Addl.Director Of Education And ...
2012 Latest Caselaw 4209 ALL

Citation : 2012 Latest Caselaw 4209 ALL
Judgement Date : 17 September, 2012

Allahabad High Court
Prem Narain Tripathi And Others vs Addl.Director Of Education And ... on 17 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 11898 of 1994
 

 
Petitioner :- Prem Narain Tripathi And Others
 
Respondent :- Addl.Director Of Education And Others
 
Petitioner Counsel :- A.N.Rai
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

It is informed that Sri Mrig Raj Singh is the counsel for the Basic Shiksha Adhikari, Jaunpur.

List in the next cause list showing the name of Sri Mrig Raj Singh as counsel for the respondent along with the record of Writ Petition No. 39485 of 1993.

Order Date :- 17.9.2012

OP

 

 

 
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