Ram Chhabiley Mishra vs State Of U.P. Thru Secy Basic ...
2012 Latest Caselaw 4205 ALL

Citation : 2012 Latest Caselaw 4205 ALL
Judgement Date : 17 September, 2012

Allahabad High Court

Ram Chhabiley Mishra vs State Of U.P. Thru Secy Basic ... on 17 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4935 of 2012
 

 
Petitioner :- Ram Chhabiley Mishra
 
Respondent :- State Of U.P. Thru Secy Basic Shiksha And Others
 
Petitioner Counsel :- Dinesh Kumar Shukla
 
Respondent Counsel :- C.S.C.,Vindhywashini
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for adjournment.

List next week as fresh.

Order Date :- 17.9.2012

A.Nigam

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