Jitendra Singh vs Hardoi Urban Cooperative Bank ...
2012 Latest Caselaw 4199 ALL

Citation : 2012 Latest Caselaw 4199 ALL
Judgement Date : 17 September, 2012

Allahabad High Court

Jitendra Singh vs Hardoi Urban Cooperative Bank ... on 17 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4925 of 2012
 

 
Petitioner :- Jitendra Singh
 
Respondent :- Hardoi Urban Cooperative Bank Limited 196 Cinema Road &Ors.
 
Petitioner Counsel :- Rajesh Kumar Verma,Delip Kumar Verma
 
Respondent Counsel :- C.S.C.,Sanjay Kumar
 

 
Hon'ble Ajai Lamba,J.

It has been pointed out that similar order has been challenged in Civil Writ Petition No.4801(SS) of 2012 also.

Issue notice, returnable in three weeks.

Let this case be listed alongwith Civil Writ Petition No.4801(SS) of 2012.

Order Date :- 17.9.2012

A.Nigam

Download the LatestLaws.com Mobile App