Ram Sidharey Chauhan vs Workman Compensation Ayukt Evam ...
2012 Latest Caselaw 4190 ALL

Citation : 2012 Latest Caselaw 4190 ALL
Judgement Date : 14 September, 2012

Allahabad High Court

Ram Sidharey Chauhan vs Workman Compensation Ayukt Evam ... on 14 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 3880 of 2012
 

 
Petitioner :- Ram Sidharey Chauhan
 
Respondent :- Workman Compensation Ayukt Evam Up Shramayukt,Faizabad Divis
 
Petitioner Counsel :- S.P. Tripathi,Ratnesh Tripathi
 
Respondent Counsel :- C.S.C.,Mayank Pandey
 

 
Hon'ble Ajai Lamba,J.

Sri P.K. Mishra, Advocate, appearing on behalf of Sri S.P. Tripathi, Advocate, undertakes to take steps to serve the respondents on or before 18.9.2012.

Office to proceed accordingly.

Order Date :- 14.9.2012

A.Nigam

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