Suresh Chandra Vimal vs State Of U.P. & Others
2012 Latest Caselaw 4185 ALL

Citation : 2012 Latest Caselaw 4185 ALL
Judgement Date : 14 September, 2012

Allahabad High Court

Suresh Chandra Vimal vs State Of U.P. & Others on 14 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 44503 of 2012
 

 
Petitioner :- Suresh Chandra Vimal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anita Tripathi
 
Respondent Counsel :- C.S.C.,Satish Chandra Yadav
 

 
Hon'ble V.K. Shukla,J.

Modification Application

Allowed

In addition to order dated 04.09.2012 passed in the aforesaid writ petition, this much is also directed that respondent No.3 shall conduct enquiry within a period of three months from the date of receipt of a certified copy of this order.

Order Date :- 14.9.2012

SRY

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