Citation : 2012 Latest Caselaw 4161 ALL
Judgement Date : 13 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 398 of 2009 Petitioner :- Commissioner Of Income, Agra Respondent :- Oriental Insurance Co. Ltd. Petitioner Counsel :- S.C.,S. Chopra Respondent Counsel :- R.R. Agarwal Hon'ble Sunil Ambwani,J.
Hon'ble Aditya Nath Mittal,J.
Dismissed.
For order see our order of date passed in Income Tax Appeal No.441 of 2006.
Order Date :- 13.9.2012
Kpy
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