Chhotey Lal Singh vs State Of U.P.& Others
2012 Latest Caselaw 4152 ALL

Citation : 2012 Latest Caselaw 4152 ALL
Judgement Date : 13 September, 2012

Allahabad High Court

Chhotey Lal Singh vs State Of U.P.& Others on 13 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 43144 of 2012
 

 
Petitioner :- Chhotey Lal Singh
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Girish Chandra Maurya
 
Respondent Counsel :- C.S.C.,P.R. Maurya
 

 
Hon'ble V.K. Shukla,J.

Put up on Tuesday.

Order Date :- 13.9.2012

SRY

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