Smt. Rashmi Agarwal vs The Commissioner Of Income Tax
2012 Latest Caselaw 4150 ALL

Citation : 2012 Latest Caselaw 4150 ALL
Judgement Date : 13 September, 2012

Allahabad High Court

Smt. Rashmi Agarwal vs The Commissioner Of Income Tax on 13 September, 2012

Bench: Sunil Ambwani, Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 136 of 2001
 

 
Petitioner :- Smt. Rashmi Agarwal
 
Respondent :- The Commissioner Of Income Tax
 
Petitioner Counsel :- Rajes Kumar,K. Agarwal,P.S. Agarwal
 
Respondent Counsel :- S.S.C.,A.Kumar,A.N. Mahajan,B.J.Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyay,S.Chopra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Aditya Nath Mittal,J.

Dismissed.

For order see our order of date passed in Income Tax Appeal No.124 of 2001.

Order Date :- 13.9.2012

Kpy

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