Ram Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 4149 ALL

Citation : 2012 Latest Caselaw 4149 ALL
Judgement Date : 13 September, 2012

Allahabad High Court

Ram Singh And Others vs State Of U.P. And Others on 13 September, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 18991 of 2011
 

 
Petitioner :- Ram Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raj Singh
 
Respondent Counsel :- C.S.C.,P.K. Tripathi
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the respondent-Bank may file a counter affidavit to the modification application within three weeks.

List in the week commencing 15th October, 2012.

Order Date :- 13.9.2012

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