Gur Bachan Singh vs Addl. Commissioner (J) & Others
2012 Latest Caselaw 4129 ALL

Citation : 2012 Latest Caselaw 4129 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Gur Bachan Singh vs Addl. Commissioner (J) & Others on 12 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 13750 of 1995
 

 
Petitioner :- Gur Bachan Singh
 
Respondent :- Addl. Commissioner (J) & Others
 
Petitioner Counsel :- S.D. Pathak,D.Pathak
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Restoration Application.

Cause shown is sufficient. The application is allowed. The order dated 13.12.2011 is recalled and the writ petition is restored to its original number.

Order Date :- 12.9.2012

Hon'ble Rajes Kumar,J.

The order dated 13.12.2001 is recalled. The writ petition is restored to its original number.

For order see order of date passed on restoration application.

Order Date :- 12.9.2012

Hon'ble Rajes Kumar,J.

List before the appropriate Bench. It shall not be treated as tied up or part heard.

Order Date :- 12.9.2012

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