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Manoj Kumar Dubey And Another vs State Of U.P.And Others
2012 Latest Caselaw 4118 ALL

Citation : 2012 Latest Caselaw 4118 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Manoj Kumar Dubey And Another vs State Of U.P.And Others on 12 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 46481 of 2012
 

 
Petitioner :- Manoj Kumar Dubey And Another
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Ram Bali Ram
 
Respondent Counsel :- C.S.C.,A.K.Yadav
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri A.K. Yadav, Advocate has entered appearance on behalf of respondent No.2. Issue notice to respondent Nos.3, 4, 5, 6 and 7.

Each one of the respondents is accorded six week's time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with record of writ petition No.11739 of 2012, Ravi Bhushan Singh and others vs. State of U.P. and others.

Order Date :- 12.9.2012

SRY

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Manoj Kumar Dubey And Another vs State Of U.P.And Others
2012 Latest Caselaw 4118 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Manoj Kumar Dubey And Another vs State Of U.P.And Others2012 Latest Caselaw 4118 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Manoj Kumar Dubey And Another vs State Of U.P.And Others
2012 Latest Caselaw 4118 ALL