Raj Kumar vs State Of U.P.
2012 Latest Caselaw 4117 ALL

Citation : 2012 Latest Caselaw 4117 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Raj Kumar vs State Of U.P. on 12 September, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19629 of 2012
 

 
Petitioner :- Raj Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kr. R.C. Singh,P.S. Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 12.9.2012

Monika

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