Smt. Ram Kali vs State Of U.P. & Others
2012 Latest Caselaw 4114 ALL

Citation : 2012 Latest Caselaw 4114 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Smt. Ram Kali vs State Of U.P. & Others on 12 September, 2012

Bench: Krishna Murari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 44735 of 2012
 

 
Petitioner :- Smt. Ram Kali
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Krishna Murari,J.

Learned counsel for the petitioner at the outset made a request to dismiss the writ petition as withdrawn with liberty to avail the alternative remedy of appeal provided under the Rules.

Prayer made is allowed.

Writ petition stands dismissed as withdrawn with the above liberty.

Order Date :- 12.9.2012

M/A.

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