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Smt. Jayanti 3821 (S/S)2008 vs The State Of U.P.Throu ...
2012 Latest Caselaw 4112 ALL

Citation : 2012 Latest Caselaw 4112 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Smt. Jayanti 3821 (S/S)2008 vs The State Of U.P.Throu ... on 12 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 427 of 2012
 

 
Petitioner :- Smt. Jayanti 3821 (S/S)2008
 
Respondent :- The State Of U.P.Throu Prin.Secy.(Local Self Govt.)Lko.& Ors
 
Petitioner Counsel :- P.K.Tripathi,Rajendra Prasad
 

 
Hon'ble Ajai Lamba,J.

This petition seeks review of order dated 25.7.2012 passed by a Co-ordinate Bench (Shri Narain Shukla, J.).

Let the matter be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge.

Order Date :- 12.9.2012

A.Nigam

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Smt. Jayanti 3821 (S/S)2008 vs The State Of U.P.Throu ...
2012 Latest Caselaw 4112 ALL

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Smt. Jayanti 3821 (S/S)2008 vs The State Of U.P.Throu ...2012 Latest Caselaw 4112 ALL

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Smt. Jayanti 3821 (S/S)2008 vs The State Of U.P.Throu ...
2012 Latest Caselaw 4112 ALL