Ranjeet Singh vs State Of U.P. And Another
2012 Latest Caselaw 4107 ALL

Citation : 2012 Latest Caselaw 4107 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Ranjeet Singh vs State Of U.P. And Another on 12 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 46496 of 2012
 

 
Petitioner :- Ranjeet Singh
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Vinod Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on 14.09.2012.

Order Date :- 12.9.2012

SRY

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