Citation : 2012 Latest Caselaw 4105 ALL
Judgement Date : 12 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 46504 of 2012 Petitioner :- Krishna Gopal And Others Respondent :- State Of U.P.And Others Petitioner Counsel :- Pradeep Pandey Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
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Order Date :- 12.9.2012
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