Kamlesh Kumar Srivastava vs State Of U.P. & Others
2012 Latest Caselaw 4095 ALL

Citation : 2012 Latest Caselaw 4095 ALL
Judgement Date : 11 September, 2012

Allahabad High Court

Kamlesh Kumar Srivastava vs State Of U.P. & Others on 11 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 40339 of 2012
 

 
Petitioner :- Kamlesh Kumar Srivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In the order dated 21.08.2012 the word "honourarium" is directed to be substituted by the word "salary".

Order Date :- 11.9.2012

SRY

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