Ram Chet vs U.P. Power Corporation Through ...
2012 Latest Caselaw 4092 ALL

Citation : 2012 Latest Caselaw 4092 ALL
Judgement Date : 11 September, 2012

Allahabad High Court

Ram Chet vs U.P. Power Corporation Through ... on 11 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4813 of 2012
 

 
Petitioner :- Ram Chet
 
Respondent :- U.P. Power Corporation Through Chairman Cum Managing Directo
 
Petitioner Counsel :- Ramesh Kumar Srivastava
 
Respondent Counsel :- Amit Singh Bhadauriya
 

 
Hon'ble Ajai Lamba,J.

Registry has raised certain objections.

Let the objections be removed.

List after the objections have been removed.

Order Date :- 11.9.2012

A.Nigam

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