Siddharth Pandey And Another vs State Of U.P.
2012 Latest Caselaw 4084 ALL

Citation : 2012 Latest Caselaw 4084 ALL
Judgement Date : 11 September, 2012

Allahabad High Court

Siddharth Pandey And Another vs State Of U.P. on 11 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 3250 of 2012
 

 
Petitioner :- Siddharth Pandey And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kaushlendra Tewari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Bail No.1908 of 2012, Siddharth Pandey v. State of U.P., on 17.9.2012.

Order Date :- 11.9.2012

A.Nigam

Download the LatestLaws.com Mobile App