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Smt. Sarwari Begum And Another vs State Of U.P. And Others
2012 Latest Caselaw 4077 ALL

Citation : 2012 Latest Caselaw 4077 ALL
Judgement Date : 11 September, 2012

Allahabad High Court
Smt. Sarwari Begum And Another vs State Of U.P. And Others on 11 September, 2012
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 29391 of 2012
 

 
Petitioner :- Smt. Sarwari Begum And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Abrar Ahmad Siddiqui
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicants submitted that he may be permitted to withdraw this application under Section 482 Cr.P.C.

The application is dismissed as withdrawn with liberty to the applicants to file an appeal against the impugned order dated 03.02.2011.

Office is directed to return the certified copy of this order to the learned counsel for the applicants.

Order Date :- 11.9.2012

M/A.

 

 

 
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