Bechan Lal vs Member Secy. Distt. ...
2012 Latest Caselaw 4057 ALL

Citation : 2012 Latest Caselaw 4057 ALL
Judgement Date : 10 September, 2012

Allahabad High Court

Bechan Lal vs Member Secy. Distt. ... on 10 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4792 of 2012
 

 
Petitioner :- Bechan Lal
 
Respondent :- Member Secy. Distt. Administrative Committee Bahraich & Ors.
 
Petitioner Counsel :- Narendra Gupta
 
Respondent Counsel :- C.S.C.,Neeraj Chaurasiya
 

 
Hon'ble Ajai Lamba,J.

Dues under Provident Fund and Group Insurance have not been released to the petitioner, although the petitioner retired on 31.1.2011.

Sri Neeraj Chaurasiya, Advocate has put in appearance for respondent no.3.

Sri Pankaj Patel, learned Government Advocate, has put in appearance for respondent no.2.

Let notice be issued to respondent no.1, returnable in three weeks.

Order Date :- 10.9.2012

A.Nigam

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