Radhey Shyam vs State Of U.P. And Another
2012 Latest Caselaw 4044 ALL

Citation : 2012 Latest Caselaw 4044 ALL
Judgement Date : 7 September, 2012

Allahabad High Court

Radhey Shyam vs State Of U.P. And Another on 7 September, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 3211 of 2005
 

 
Petitioner :- Radhey Shyam
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- V.B. Shukla
 
Respondent Counsel :- Govt. Advocate,Satish Chaturvedi
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list. None is present to press this revision on behalf of the revisionist.

List on 30.X.2012. Stay order dated 14th July 2005 is vacated. Office to inform the trial court accordingly so that it may proceed further in the case in accordance with law.

Order Date :- 7.9.2012

shailesh

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