Sudha Kumari vs Basic Shiksha Adhikari Meerut & ...
2012 Latest Caselaw 4041 ALL

Citation : 2012 Latest Caselaw 4041 ALL
Judgement Date : 7 September, 2012

Allahabad High Court

Sudha Kumari vs Basic Shiksha Adhikari Meerut & ... on 7 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 42706 of 2000
 

 
Petitioner :- Sudha Kumari
 
Respondent :- Basic Shiksha Adhikari Meerut & Others
 
Petitioner Counsel :- K.P.Bajpai,A.N. Rai,P.N. Ojha,R.N.Rai
 
Respondent Counsel :- Sudhakar Upadhyay,S.C.
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri P.N. Ojha, Advocate, the case is passed over.

List in the next cause list, showing the name of Sri Rajesh Yadav as counsel for the respondent.

Order Date :- 7.9.2012

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