Bhupendra Rav Bhashkar vs State Of U.P. & Others
2012 Latest Caselaw 4036 ALL

Citation : 2012 Latest Caselaw 4036 ALL
Judgement Date : 7 September, 2012

Allahabad High Court

Bhupendra Rav Bhashkar vs State Of U.P. & Others on 7 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 45374 of 2012
 

 
Petitioner :- Bhupendra Rav Bhashkar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pushkar Tripathi,J.P. Prasad
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari,Sanjay Kumar Singh
 

 
Hon'ble V.K. Shukla,J.

Present matter pertains to admission in B.Ed. course for the year 2012. Such matters are not cognizable by this Bench, rather are cognizable by Court No.38.

Put up this case as fresh case on Tuesday before Court No.38.

Order Date :- 7.9.2012

SRY

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