Sanjay Kumar vs Union Of India Through Secy. ...
2012 Latest Caselaw 4022 ALL

Citation : 2012 Latest Caselaw 4022 ALL
Judgement Date : 6 September, 2012

Allahabad High Court

Sanjay Kumar vs Union Of India Through Secy. ... on 6 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4720 of 2012
 

 
Petitioner :- Sanjay Kumar
 
Respondent :- Union Of India Through Secy. Ministry Of Telecommunication N
 
Petitioner Counsel :- Vivek Tripathi
 
Respondent Counsel :- A.S.G.,A.K.Chaturvedi
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

List next week.

Order Date :- 6.9.2012

A.Nigam

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