Citation : 2012 Latest Caselaw 4005 ALL
Judgement Date : 6 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 45318 of 2012 Petitioner :- Shakeel & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Amit Saxena Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up this matter before another Bench on Monday as fresh case, after taking nomination from Hon'ble the Acting Chief Justice.
Order Date :- 6.9.2012
SRY
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