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Deepak Kumar Vishwakarma & Others vs State Of U.P. & Others
2012 Latest Caselaw 3988 ALL

Citation : 2012 Latest Caselaw 3988 ALL
Judgement Date : 5 September, 2012

Allahabad High Court
Deepak Kumar Vishwakarma & Others vs State Of U.P. & Others on 5 September, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 44767 of 2012
 

 
Petitioner :- Deepak Kumar Vishwakarma & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.P. Tiwari
 
Respondent Counsel :- C.S.C.,Amit Dubey
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1, and 2. Sri Amit Dubey, Advocate has entered appearance on behalf of respondent Nos. 3 and 4.

List this writ petition along with record of writ petition No.40244 of 2012, Jitendra Kumar and others vs. State of U.P. and others on the date fixed in the aforesaid case.

Respondents may file counter affidavit by the date fixed.

Order Date :- 5.9.2012

SRY

 

 

 
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