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Om Prakash vs State Of U.P. Thu. The Secretary ...
2012 Latest Caselaw 3986 ALL

Citation : 2012 Latest Caselaw 3986 ALL
Judgement Date : 5 September, 2012

Allahabad High Court
Om Prakash vs State Of U.P. Thu. The Secretary ... on 5 September, 2012
Bench: Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SERVICE SINGLE No. - 8426 of 2009
 

 
Petitioner :- Om Prakash
 
Respondent :- State Of U.P. Thu. The Secretary ,P.W.D.,Lucknow And Others
 
Petitioner Counsel :- Raj Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None is present to press this writ petition.

Accordingly, this writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 5.9.2012

Ravi

 

 

 
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