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Anil Kumar Dubey & Another vs Union Of India & Others
2012 Latest Caselaw 3985 ALL

Citation : 2012 Latest Caselaw 3985 ALL
Judgement Date : 5 September, 2012

Allahabad High Court

Anil Kumar Dubey & Another vs Union Of India & Others on 5 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 40894 of 2012
 

 
Petitioner :- Anil Kumar Dubey & Another
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Pankaj Srivastava
 
Respondent Counsel :- Govind Saran
 

 
Hon'ble Rajes Kumar,J.

Sri Govind Saran, Advocate is directed to file counter affidavit within 10 days. Rejoinder affidavit may be filed within three days thereafter.

List on 17.9.2012 before the appropriate Bench. It may not be treated as tied up or part heard.

Order Date :- 5.9.2012

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Anil Kumar Dubey & Another vs Union Of India & Others
2012 Latest Caselaw 3985 ALL

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Anil Kumar Dubey & Another vs Union Of India & Others2012 Latest Caselaw 3985 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Anil Kumar Dubey & Another vs Union Of India & Others
2012 Latest Caselaw 3985 ALL