Mangala Prasad vs State Of U.P. & Others
2012 Latest Caselaw 3983 ALL

Citation : 2012 Latest Caselaw 3983 ALL
Judgement Date : 5 September, 2012

Allahabad High Court

Mangala Prasad vs State Of U.P. & Others on 5 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 40739 of 2012
 

 
Petitioner :- Mangala Prasad
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.S. Kushwaha,Prem Kumar Bhartiya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Correction Application.

In paragraph-2 of the order dated 28.8.2012, in place of word "25th May, 2012, the word "24th May, 2012" be read.

The application is allowed.

Order Date :- 5.9.2012

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