Jagdish Prasad vs State Of U.P. & Another
2012 Latest Caselaw 3977 ALL

Citation : 2012 Latest Caselaw 3977 ALL
Judgement Date : 5 September, 2012

Allahabad High Court

Jagdish Prasad vs State Of U.P. & Another on 5 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 1346 of 1998
 

 
Petitioner :- Jagdish Prasad
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ashok Khare
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Cause shown is sufficient. The order dated 13.7.2012 is recalled and the writ petition is restored to its original number.

The application is allowed.

Order Date :- 5.9.2012

'Hon'ble Rajes Kumar,J.

The order dated 13.7.2012 is recalled. The writ petition is restored to its original number.

For order see order of date passed on the restoration application.

Order Date :- 5.9.2012

Hon'ble Rajes Kumar,J.

List in the next cause list.

Order Date :- 5.9.2012

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