Narendra Kumar vs State Of U.P. And Others
2012 Latest Caselaw 3968 ALL

Citation : 2012 Latest Caselaw 3968 ALL
Judgement Date : 4 September, 2012

Allahabad High Court

Narendra Kumar vs State Of U.P. And Others on 4 September, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 37427 of 2012
 

 
Petitioner :- Narendra Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Mahendra Narain Singh,Manoj Kumar Gupta
 
Respondent Counsel :- C.S.C.,Neeraj Dubey,S.D. Dubey
 

 
Hon'ble Dilip Gupta,J.

The petition was directed to be listed on 25th September, 2012. The stay application and the impleadment application were also directed to be listed on the date fixed. The petition appears to be wrongly listed.

List on the date fixed i.e. 25th September, 2012. Interim order shall continue till the next date of listing.

Order Date :- 4.9.2012

Download the LatestLaws.com Mobile App