Parasu Ram vs State Of U.P. Through Secy. ...
2012 Latest Caselaw 3963 ALL

Citation : 2012 Latest Caselaw 3963 ALL
Judgement Date : 4 September, 2012

Allahabad High Court

Parasu Ram vs State Of U.P. Through Secy. ... on 4 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4641 of 2012
 

 
Petitioner :- Parasu Ram
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Petitioner Counsel :- Rakesh Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Issue notice to respondent nos.3 and 4, returnable in four weeks. Dasti also.

Sri Pankaj Patel, learned Government Advocate, would be representing respondent nos.1 and 2.

Order Date :- 4.9.2012

A.Nigam

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