Citation : 2012 Latest Caselaw 3944 ALL
Judgement Date : 3 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 43120 of 2012 Petitioner :- Raja Ram Maurya & Another Respondent :- Chief Executive Officer,Greater Noida, & Others Petitioner Counsel :- Prakash Padia Respondent Counsel :- Nisheeth Yadav Hon'ble V.K. Shukla,J.
put up this case on Thursday.
Order Date :- 3.9.2012
SRY
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