Mohd.Ashfaq @ Pull vs The State Of U.P.
2012 Latest Caselaw 5398 ALL

Citation : 2012 Latest Caselaw 5398 ALL
Judgement Date : 31 October, 2012

Allahabad High Court

Mohd.Ashfaq @ Pull vs The State Of U.P. on 31 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6774 of 2012
 

 
Petitioner :- Mohd.Ashfaq @ Pull
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Mohsin Iqbal
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let counter affidavit be filed indicating criminal history of the applicant.

List after three weeks.

Order Date :- 31.10.2012

A.Nigam

Download the LatestLaws.com Mobile App