Km. Pratibha vs State Of U.P. And Others
2012 Latest Caselaw 5393 ALL

Citation : 2012 Latest Caselaw 5393 ALL
Judgement Date : 31 October, 2012

Allahabad High Court

Km. Pratibha vs State Of U.P. And Others on 31 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 56641 of 2012
 

 
Petitioner :- Km. Pratibha
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Santosh Kumar Mishra
 
Respondent Counsel :- C.S.C.,Manu Singh
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list along with record of writ petition No.10477 of 2012, Km. Pratibha vs. State of U.P. and others, showing the names of respective counsel in both the cases along with cause title.

The name of counsel for respondent has wrongly been shown as "Monu Singh", whereas it ought to be "Manu Singh". Consequently, the Computer Centre is directed to correct the name of counsel for the respondents as "Manu Singh" in place of "Monu Singh". Said correction may also be made on on the server as well.

Order Date :- 31.10.2012

SRY

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