Shanti Saran And Others vs State Of U.P. And Others
2012 Latest Caselaw 5391 ALL

Citation : 2012 Latest Caselaw 5391 ALL
Judgement Date : 31 October, 2012

Allahabad High Court

Shanti Saran And Others vs State Of U.P. And Others on 31 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54230 of 2012
 

 
Petitioner :- Shanti Saran And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kailash Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Virendra Kumar Yadav, learned Standing Counsel states that despite the letter being sent, no instruction has been received.

On his request, put up on 8.11.2012 as fresh.

Order Date :- 31.10.2012

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