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Sushil Kumar vs The Secy. Co-Oprative Sugar Cane ...
2012 Latest Caselaw 5385 ALL

Citation : 2012 Latest Caselaw 5385 ALL
Judgement Date : 31 October, 2012

Allahabad High Court
Sushil Kumar vs The Secy. Co-Oprative Sugar Cane ... on 31 October, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 23391 of 1994
 

 
Petitioner :- Sushil Kumar
 
Respondent :- The Secy. Co-Oprative Sugar Cane Dev. Society & Others
 
Petitioner Counsel :- Nalin Kumar Sharma,Shyam Narain
 
Respondent Counsel :- S.C.,Shashi Nandan
 

 
Hon'ble Rajes Kumar,J.

Sri Sudhanshu Narayan, learned counsel for the petitioner states that Sri Ravindra Singh is the counsel for the Co-operative Sugarcane Development Society Ltd.

List in the next cause list showing the name of Sri Ravindra Singh as counsel for the respondent.

Order Date :- 31.10.2012

OP

 

 

 
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