Citation : 2012 Latest Caselaw 5361 ALL
Judgement Date : 30 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 20355 of 1994 Petitioner :- Kailash Chandra Gupta & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- A.D. Saunder Respondent Counsel :- V.S. Shukla,Sc Hon'ble Rajes Kumar,J.
List in the next cause list along with the record of Writ Petition No. 14651 of 1994.
Order Date :- 30.10.2012
OP
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