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Amit Kumar Rajbhar And Anr. vs Union Of India And Others
2012 Latest Caselaw 5359 ALL

Citation : 2012 Latest Caselaw 5359 ALL
Judgement Date : 30 October, 2012

Allahabad High Court
Amit Kumar Rajbhar And Anr. vs Union Of India And Others on 30 October, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 46712 of 2012
 

 
Petitioner :- Amit Kumar Rajbhar And Anr.
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Awadhesh Kumar Mishra
 
Respondent Counsel :- A.S.G.I,Mahendra Bahadur Singh,Sanjay Kumar Yadav
 

 
Hon'ble Rajes Kumar,J.

Sri Mahendra Bahadur Singh and Sri Sanjay Kumar Yadav, Advocates appearing on behalf of the respondent pray for and is granted three weeks and no more to file counter affidavit.

Put up on 20.11.2012 as fresh.

Order Date :- 30.10.2012

OP

 

 

 
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