Prabhakar Singh vs State Of U.P.
2012 Latest Caselaw 5355 ALL

Citation : 2012 Latest Caselaw 5355 ALL
Judgement Date : 30 October, 2012

Allahabad High Court

Prabhakar Singh vs State Of U.P. on 30 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 4627 of 2012
 

 
Petitioner :- Prabhakar Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A.P. Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Order dated 03.10.2012 has not been complied with.

List after two weeks. Last opportunity.

In the meantime let the order be complied with, or else cost amounting to Rs.5000/- shall be imposed.

Order Date :- 30.10.2012

A.Nigam

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