Amrit Lal vs D.I.O.S
2012 Latest Caselaw 5352 ALL

Citation : 2012 Latest Caselaw 5352 ALL
Judgement Date : 30 October, 2012

Allahabad High Court

Amrit Lal vs D.I.O.S on 30 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 29448 of 1994
 

 
Petitioner :- Amrit Lal
 
Respondent :- D.I.O.S
 
Petitioner Counsel :- H.Husain,A.Bhushan,B.P.Yadav
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today be taken on record. As prayed two weeks time is allowed to file rejoinder affidavit.

List in the week commencing 19.11.2012.

Order Date :- 30.10.2012

Download the LatestLaws.com Mobile App