Santosh Kumar vs State Of U.P.
2012 Latest Caselaw 5351 ALL

Citation : 2012 Latest Caselaw 5351 ALL
Judgement Date : 30 October, 2012

Allahabad High Court

Santosh Kumar vs State Of U.P. on 30 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6765 of 2012
 

 
Petitioner :- Santosh Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anurag Shukla,A.K. Gupta
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Supplementary affidavit has been filed in court and taken on record.

List after three weeks.

State counsel is directed to show to the court the conduct of the applicant in delaying proceedings.

Order Date :- 30.10.2012

A.Nigam

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