Citation : 2012 Latest Caselaw 5350 ALL
Judgement Date : 30 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 33268 of 2012 Petitioner :- Savita Upadyay Respondent :- State Of U.P. & Others Petitioner Counsel :- J.L. Pandey Respondent Counsel :- C.S.C.,P.S. Som,Rupak Chaubey Hon'ble V.K. Shukla,J.
List after four weeks.
Interim order already passed is extended till the next date of listing.
30.10.2012
SRY
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