Suresh Chandra Yadav vs State Of U.P.And Others
2012 Latest Caselaw 5341 ALL

Citation : 2012 Latest Caselaw 5341 ALL
Judgement Date : 29 October, 2012

Allahabad High Court

Suresh Chandra Yadav vs State Of U.P.And Others on 29 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 56074 of 2012
 

 
Petitioner :- Suresh Chandra Yadav
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Ram Gopal Tripathi
 
Respondent Counsel :- C.S.C.,Ramesh Upadhayay
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1, 2, 4 and 5. Issue notice to respondent Nos.3, 6 and 7.

Each one of the respondents is accorded four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 29.10.2012

SRY

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